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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Maternity Benefit Act, 1953

(4)[ A medical bonus of ten rupees shall be payable to a woman worker on maternity leave if no pre-natal, confinement or postnatal care is provided by the employer free of charge.] [Substituted by Act No. 32 of 1959.]