Bombay High Court
Indus Towers Limited, Rep. By Auth. ... vs The Village Panchayat Of Aldona Thr Its ... on 4 September, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
WP 728 of 2023
Amrut
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.728 OF 2023
WITH
WRIT PETITION NO.330 OF 2024
WRIT PETITION NO.728 OF 2023
CHANDRAKANT U. KALANGUTKAR AND 3
ORS ... PETITIONERS
Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 4 ORS ... RESPONDENTS
WITH
WRIT PETITION NO.330 OF 2024
INDUS TOWERS LIMITED, REP. BY
AUTH. SIGN. KUSHTA BETKEKAR ... PETITIONER
Versus
THE VILLAGE PANCHAYAT OF ALDONA
THR ITS SECRETARY ALDONA AND 4 ORS ... RESPONDENTS
Mr. Rohit Bras De Sa, Advocate for the Petitioners in WP No. 728 of
2023 and for Respondent Nos. 2, 3, 4 and 5 in WP No. 330 of 2024.
Mr Harshal Dessai, Advocate for Respondent No.4 in WP No. 728 of
2023.
Ms Akshata Bhat, Additional Government Advocate for Respondent
State in WP No.728 of 2023.
Mr. Rama Rivankar, Advocate for the Petitioners in WP No. 330 of
2024.
Mr Pranav Vaze, Advocate for Respondent No.5 in WP No. 728 of
2023.
CORAM:- BHARATI DANGRE &
ASHISH S. CHAVAN, JJ.
DATED :- 4th September, 2025 P.C.:
At the request of the learned counsel representing respondent Page 1 of 2 4th September, 2025 ::: Uploaded on - 08/09/2025 ::: Downloaded on - 12/09/2025 23:03:18 ::: WP 728 of 2023 No.5, renotify to 30.09.2025. ASHISH S. CHAVAN, J. BHARATI DANGRE, J. Page 2 of 2
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