Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 48 in Rajasthan Registration Rules, 1955 Volume II 48. Travelling Allowance to Registration Clerks. - Registration clerks and copyists will be granted travelling allowance according to the T.A. Rules.
