(3)The Director-General may issue a Type Certificate when, -(a)an applicant furnishes such documents or other evidence relating to the suitability of the aeronautical product for aviation purposes, as may be specified, inclusive of a flight test, if necessary, as the Director-General may require. The applicant shall provide all necessary facilities for such inspection and tests as may be stipulated; and(b)the Director-General is satisfied as to its suitability for aviation purposes.
