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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(18) in The Orissa Self-Help Co-operatives Act, 2001

(18)"delegate" means a member nominated for the time being by a Co-operative to represent its interests at the time of promotion of a Secondary Co-operative and/or at meetings of a Secondary Co-operative to which the Co-operative is affiliated;