Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 18 in The Passports Rules, 1980

18. Inspection of passport or travel document.

- The authorities for the purposes of clause (c) of sub-section (1) of section 12 shall be-
(i)any passport authority;
(ii)any officer of Police not below the rank of a Sub-Inspector; and
(iii)any officer of Customs empowered by general or special order of Central Government in this behalf.