Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(k) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980 (k)All other words and expressions used in these Rules but not defined therein shall have the meanings respectively assigned to them in the Act.
