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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4)(ii) in Rajasthan Co-operative Societies Rules, 2003

(ii)the resolution of co-option is passed with a simple majority in the Schedule meeting of the committee having the necessary quorum for such meeting and in which not less than six elected members are present: and