Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Surjeet Singh vs Kuldeep Ranka And Anr on 10 August, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                    S.B. Writ Contempt No. 910/2018

                                   Surjeet Singh
                                                                                        ----Petitioner
                                                                 Versus
                                   Kuldeep Ranka And Anr
                                                                                      ----Respondent


                                   For Petitioner(s)      :   Mr. Pritam Joshi



                                                   HON'BLE MR. JUSTICE P.K. LOHRA

Order 10/08/2018 Issue notice to respondents as to why contempt proceedings may not be initiated against them. Notices are made returnable on 07.09.2018.

In the meanwhile, learned counsel for the petitioner may supply two sets of contempt petition to Mr. P.R. Singh, AAG.

List on 07.09.2018.

(P.K. LOHRA),J Bharti/95 Powered by TCPDF (www.tcpdf.org)