Rajasthan High Court - Jodhpur
Surjeet Singh vs Kuldeep Ranka And Anr on 10 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 910/2018
Surjeet Singh
----Petitioner
Versus
Kuldeep Ranka And Anr
----Respondent
For Petitioner(s) : Mr. Pritam Joshi
HON'BLE MR. JUSTICE P.K. LOHRA
Order 10/08/2018 Issue notice to respondents as to why contempt proceedings may not be initiated against them. Notices are made returnable on 07.09.2018.
In the meanwhile, learned counsel for the petitioner may supply two sets of contempt petition to Mr. P.R. Singh, AAG.
List on 07.09.2018.
(P.K. LOHRA),J Bharti/95 Powered by TCPDF (www.tcpdf.org)