Punjab-Haryana High Court
Gurucharan Singh vs State Of Punjab & Anr on 6 February, 2018
Author: H.S. Madaan
Bench: H.S. Madaan
CRM-M-31725-2017(O&M)
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM-M-31725-2017(O&M)
DATE OF DECISION :- February 6, 2018
Gurcharan Singh ...Petitioner
Versus
State of Punjab and another ...Respondents
CORAM: HON'BLE MR. JUSTICE H.S. MADAAN
Present:- Mr. Piyush Aggarwal, Advocate,
for the petitioner.
Mr. Rakeshinder Singh Sidhu, AAG, Punjab.
***
For orders, see order of even date passed in CRM-M-20322- 2017 (O&M) titled as "Tej Kaur vs. State of Punjab".
(H.S. MADAAN) JUDGE 06.02.2018 neeraj Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 04-03-2018 00:55:06 :::