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State of Tamilnadu - Section

Section 7 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

7. Responsibilities of the persons in the service of the Government and the Board.

- It shall be the duty of every person in the service of the Government or a Board to comply with the directions given by the Government, from time to time, to carrying into execution of the provisions of the Act and these rules.