Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] Union of India - Subsection Section 82(a) in The Provincial Insolvency Act, 1920 (a)affect the Presidency-Towns Insolvency Act, 1909 (3 of 1909),[* * *] [The words "or section 8 of the Lower Burma Courts Act, 1900" repealed by Act 8 of 1930, Section 3 and Sch.II.] or
