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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(h) in Durgah Khawaja Saheb Act, 1955

(h)the maintenance of peace and order within the Durgah compound and regulating the conduct of persons within the precincts of the Durgah;