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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(k) in New Okhla Industrial Development Area Building Regulations, 2010

(k)The inner courtyard can be covered by a temprorary coverage, at a height of 1.5mtrs. above roof level. If covered at roof level, it shall not be permissible.