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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(d) in The M.P. Madhyastham Adhikaran Adhiniyam, 1983

(d)[ compelling the production of books of account and other documents subject to the provisions of Sections 123 and 124 of the Evidence Act, 1872 (No. 1 of 1872).] [Substituted by M.P. Act No. 9 of 1990 (w.e.f. 24-4-1990).]