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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(2)(vii) in Presidency University Act, 2010

(vii)not less than ten and not more than fifteen persons nominated by the Chancellor in consultation with the Minister from amongst the persons interested in university education, Principals and teachers of colleges affiliated to other universities and teachers of the University.