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[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Andhra Pradesh - Subsection

Section 353(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)if such person is not found, by leaving such document at his last known place of abode or business or by giving or tendering the same to some adult member or servant of his family; or