Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Haryana - Subsection Section 53(2)(iii) in Haryana Municipal Business Bye-laws 1981 (iii)Fees for maps and plans for each square foot or tracing paper used or portion thereof, Rs. 5.