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Madhya Pradesh High Court

Sushil Kumar Tiwari vs The State Of Madhya Pradesh on 11 March, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 1627 of 2023 (SUSHIL KUMAR TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-03-2024 Shri Dileep Pandey - Advocate for the petitioners.

Shri Piyush Bhatnagar - Panel Lawyer for the State.

Reply is awaited.

Reply be filed within four weeks. List thereafter.

(VIVEK AGARWAL) JUDGE vy Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 13-03-2024 10:13:19