Madhya Pradesh High Court
Sushil Kumar Tiwari vs The State Of Madhya Pradesh on 11 March, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 1627 of 2023 (SUSHIL KUMAR TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-03-2024 Shri Dileep Pandey - Advocate for the petitioners.
Shri Piyush Bhatnagar - Panel Lawyer for the State.
Reply is awaited.
Reply be filed within four weeks. List thereafter.
(VIVEK AGARWAL) JUDGE vy Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 13-03-2024 10:13:19