Chattisgarh High Court
Dr. Shashi Kant Saxena vs Central Bureau Of Investigation on 11 August, 2015
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Cr.M.P. No.685 of 2015
Dr. Shashi Kant Saxena Versus Central Bureau of Investigation
Motion
11/08/2015Shri Adil Minhaj, counsel for the petitioner and Shri Kishore Bhaduri, Standing counsel for the CBI.
Learned counsel for the parties would submit that another Cr.M.P. No.1181/2014, arising out of the same trial, is pending consideration before the Court, therefore, both the matters be heard together.
As prayed, list it after 2 weeks along with Cr.M.P. No.1181/2014.
Sd/-
Judge Nirala Prashant Kumar Mishra