Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(m) in The U.P. Goshala Adhiniyam, 1964

(m)the intervals at which and the manner in which a merchant or trader shall pay moneys to the trustees of Goshalas;