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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(e) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

(e)If the party does not submit a declaration by the end of each financial year in the form prescribed by the competent authority regarding the maintenance of Generating Set for operation in its unit.