Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in The Representation Of The People Act, 1950 (1)The allocation of seats in the Legislative Councils of the States having such Councils shall be as shown in the Third Schedule.
