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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Multimodal Transportation Of Goods (Amendment) Act, 2000

(6)The competent authority shall renew the registration certificate granted under sub- section (3) if the applicant continues to fulfil the conditions as laid down at the time of registration.".