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Union of India - Section

Section 10 in The Tezpur University Act, 1993

10. Officers of the University.

The following shall be the officers of the University: - (1) the Chancellor;
(2)the Vice-Chancellor;
(3)the Pro-Vice-Chancellor;
(4)the Deans of Schools;
(5)the Registrar;
(6)the Finance Officer; and
(7)such other officers as may be declared by the Statutes to be officers of the University.