Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act] Bombay Presidency - Subsection Section 111(1)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (b)that the Collector failed to determine some material issue of law; or