Section 76 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010
76.
- Any Member may call for any file or paper or any information through the Secretary.Note. - 'Papers' do not mean examination paper and 'information' does not mean-(i)information regarding marks obtained by candidates in written examination before the interview for the posts or services(ii)Code Roll numbers rug)(iii)Any information regarding examiners entrusted for evaluation of scripts.Chapter-VIII
