Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 101] [Entire Act] State of Kerala - Subsection Section 101(6) in Kerala Police Act, 2011 (6)The penalties stated in items (a) to (j) above shall not be treated as a bar for the promotion of a police officer. [ sub-section (6) of section 101 is omitted BY THE KERALA POLICE (AMENDMENT) ACT, 2019]
