Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(2) in Punjab Waqf Rules, 2018 (2)A candidate for the office of the member of the Board from any of the categories, specified in clause (b) of sub-section (1) of section 14, shall be a person whose name is registered in the electoral roll of that category.
