Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1123] [Entire Act] Bengal Presidency - Subsection Section 1123(e) in Police Regulations, Bengal , 1943 (e)As criminal histories are permanent records of criminals, they must be accurate and shall receive careful scrutiny from the Superintendents themselves before they are submitted.
