Punjab-Haryana High Court
Gurpreet Singh vs Vijay Sharma And Anr on 27 April, 2018
Author: Raj Mohan Singh
Bench: Raj Mohan Singh
109
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M No.17610 of 2018
Date of Decision: 27.04.2018
GURPREET SINGH
......Petitioner
Vs
VIJAY SHARMA AND ANR
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present:Mr. Raman Mohinder Sharma, Advocate
for the petitioner.
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RAJ MOHAN SINGH, J. (Oral)
After arguing for some time, learned counsel for the petitioners seeks to withdraw the present petition with liberty to raise all these points at appropriate stage.
Dismissed as withdrawn with the aforesaid liberty.
April 27, 2018 (RAJ MOHAN SINGH)
Atik JUDGE
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