Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

Gurpreet Singh vs Vijay Sharma And Anr on 27 April, 2018

Author: Raj Mohan Singh

Bench: Raj Mohan Singh

109
       IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                              CRM-M No.17610 of 2018
                              Date of Decision: 27.04.2018

GURPREET SINGH
                                                    ......Petitioner
       Vs

VIJAY SHARMA AND ANR
                                                    .....Respondents

CORAM: HON'BLE MR. JUSTICE RAJ MOHAN SINGH

Present:Mr. Raman Mohinder Sharma, Advocate
        for the petitioner.

            ****

RAJ MOHAN SINGH, J. (Oral)

After arguing for some time, learned counsel for the petitioners seeks to withdraw the present petition with liberty to raise all these points at appropriate stage.

Dismissed as withdrawn with the aforesaid liberty.




April 27, 2018                            (RAJ MOHAN SINGH)
Atik                                            JUDGE




                               1 of 1
            ::: Downloaded on - 06-05-2018 08:09:00 :::