Delhi High Court - Orders
Ss Joshan vs Tenzing & Anr on 25 September, 2024
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 829/2002
SS JOSHAN .....Appellant
Through: Mr. Satish Aggarwala, Sr. Special
Counsel.
versus
TENZING & ANR .....Respondents
Through: Mr. Harjas Singh Chhatwal, Advocate
for respondent No.1.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 25.09.2024
1. Ld. Counsel appearing for respondent No.1 seeks an adjournment on the ground that ld. Amicus Curiae is not available today.
2. Renotify on 22.11.2024.
MANOJ KUMAR OHRI, J SEPTEMBER 25, 2024 ga This is a digitally signed order.
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