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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Gujarat State Fertilizers And Chemical ... on 1 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.9                          COURT NO.8                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2752/2019

     (Arising out of impugned final judgment and order dated 31-07-2018
     in TA No. 900/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX                       Petitioner(s)
     VADODARA I
                                     VERSUS

     GUJARAT STATE FERTILIZERS AND CHEMICAL LTD.                     Respondent(s)

     (IA No.18530/2019-CONDONATION OF DELAY IN FILING )

     Date : 01-07-2019 This petition was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE UDAY UMESH LALIT
              HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)             Mr. Dhruv Aggarwal, Sr. Adv
                                   Mr. D.L. Chadananda, Adv.
                                   Ms. Swati Ghildiyal, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)             Mr. Bhargava V. Desai, AOR
                                   Mr. Akshat Malpani, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice, returnable on 09.07.2019. Mr. Bhargava V. Desai, learned advocate appearing for respondent accepts notice on caveat and as such no notice need be served on the respondent.

List along with SLP (C )(D) No.1563/2019. Signature Not Verified Digitally signed by (INDU MARWAH) INDU MARWAH Date: 2019.07.01 (SUMAN JAIN) COURT MASTER BRANCH OFFICER 18:09:48 IST Reason: