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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010

(b)"Commission" means the Central Electricity Regulatory Commission referred to in sub-section (1) of section 76 of the Act;