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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Chattisgarh - Subsection

Section 75(3)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)if such person is not found, by leaving it at his last known place of abode, or business or by giving or tending it to some adult member of his family; or