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[Cites 0, Cited by 0] [Section 2(56)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(56)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)a wall forming part of a building and standing in any part the length of such wall to greater extent than the projection of the footing on one side on grounds of different owners.