Madras High Court
Appavoo vs B.Lenin Balu on 31 January, 2022
Author: N. Sathish Kumar
Bench: N. Sathish Kumar
Crl. O.P. No.20827 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 31.01.2022
CORAM
THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR
Crl. O.P. No.20827 of 2018
&
Crl.M.P.No.11258 of 2018
Appavoo
S/o.Subburaya Gounder ... Petitioner / Accused
Versus
B.Lenin Balu ... Respondent/ Complainant
PRAYER : Criminal Original Petition filed under Section 482 of Cr.P.C. to
transfer the C.C.No.100 of 2017 pending on the file of the Judicial
Magistrate Court, Gudiyattam, Vellore District to any other Metropolitan
Magistrate Court in Chennai.
For Petitioner ... Mr.S.Gunaseelan
For Respondent ... No Appearance
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https://www.mhc.tn.gov.in/judis
Crl. O.P. No.20827 of 2018
ORDER
Today, when the matter was taken up for hearing, learned counsel for the petitioner sought permission of this Court to withdraw the criminal original petition.
2. In view of the submission made by the learned counsel for the petitioner, this criminal original petition is dismissed as withdrawn.
Consequently, connected miscellaneous petition is closed.
31.01.2022 gpa/gba To
1. The Judicial Magistrate Court, Gudiyattam, Vellore District
2. The Public Prosecutor Madras High Court Chennai 2/3 https://www.mhc.tn.gov.in/judis Crl. O.P. No.20827 of 2018 N. SATHISH KUMAR, J gpa/gba Crl. O.P. No.20827 of 2018 & Crl.M.P.No.11258 of 2018 31.01.2022 3/3 https://www.mhc.tn.gov.in/judis