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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(1) in Ras Bihari Bose Subharti University Act, 2016

(1)It shall be the duty of the University or any authority or officer of the University to furnish such information's or records relating to the administration or finances and other affairs of the University as the State Government may call for.