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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1)(e) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(e)the payment of salaries and allowances of the officers and employees of the University, payment of any Provident Fund Contributions, gratuity and other benefits to any such officers and employees;