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Bombay High Court

Vasai Taluka Advertisers Welfare ... vs The Vasai-Virar City Municipal ... on 7 November, 2025

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                                  57. WP 13428-2025.doc



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                               WRIT PETITION NO.13428 OF 2025

Vasai Taluka Advertisers Welfare Association                  ... Petitioner
      V/s.
The Vasai-Virar City Municipal Corporation                    ... Respondent

                                ------
Mr. Tutahar Khan i/b Ms. Neha Shah for the Petitioner.

Mr. Yuvraj Narvankar for the Respondent.
                                 ------

                                 CORAM    : REVATI MOHITE DERE &
                                           SANDESH D. PATIL, JJ.

DATE : 7th NOVEMBER 2025 P.C.

1) Mentioned out of turn.

2) Wrongly on board. To be placed before the appropriate Bench having the said assignment as per the roster.





(SANDESH D. PATIL, J.)                      (REVATI MOHITE DERE, J.)




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RAJESH      by RAJESH
            VASANT
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CHITTEWAN Date: 2025.11.10 21:12:30 +0530 ::: Uploaded on - 10/11/2025 ::: Downloaded on - 14/11/2025 21:54:48 :::