Bombay High Court
Vasai Taluka Advertisers Welfare ... vs The Vasai-Virar City Municipal ... on 7 November, 2025
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
57. WP 13428-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.13428 OF 2025
Vasai Taluka Advertisers Welfare Association ... Petitioner
V/s.
The Vasai-Virar City Municipal Corporation ... Respondent
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Mr. Tutahar Khan i/b Ms. Neha Shah for the Petitioner.
Mr. Yuvraj Narvankar for the Respondent.
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CORAM : REVATI MOHITE DERE &
SANDESH D. PATIL, JJ.
DATE : 7th NOVEMBER 2025 P.C.
1) Mentioned out of turn.
2) Wrongly on board. To be placed before the appropriate Bench having the said assignment as per the roster.
(SANDESH D. PATIL, J.) (REVATI MOHITE DERE, J.) RvC 1/1 Digitally signed RAJESH by RAJESH VASANT VASANT CHITTEWAN
CHITTEWAN Date: 2025.11.10 21:12:30 +0530 ::: Uploaded on - 10/11/2025 ::: Downloaded on - 14/11/2025 21:54:48 :::