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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2015

(2)The Supplementary Nutrition under the ICDS is primarily designed to bridge the gap between the Recommended Dietary Allowance and the Average Daily Intake.