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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(2)(i) in Amity University Act, 2016

(i)for the payment of cost of capital, not exceeding the prime lending rate from time to time of the State Bank of India, incurred by the sponsoring body for setting up the university and the investments made therefore;