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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(iii) in Telangana Jagirdars Debt Settlement Act, 1952

(iii)on an appeal against a decision of the Board under sub-section (3) of section 15 or sub-section (2) of section 24 - Rs.2;