Delhi High Court - Orders
Bansi Lal vs Amarjeet Singh & Ors on 15 March, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 641/2018 & CM APPL. 54392/2018
BANSI LAL ..... Petitioner
Through:
versus
AMARJEET SINGH & ORS ..... Respondent
Through: Mr. Preet Pal Singh with Mr. Saurabh
Sharma, Advocates for R-1.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 15.03.2023 It is already 5:15 P.M. No time left. List on 21.11.2023.
BY ORDER COURT MASTER MARCH 15, 2023/msh Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:18.03.2023 00:14:00