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Delhi High Court - Orders

Bansi Lal vs Amarjeet Singh & Ors on 15 March, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~56
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RC.REV. 641/2018 & CM APPL. 54392/2018
                                 BANSI LAL                                     ..... Petitioner
                                                    Through:

                                                    versus

                                 AMARJEET SINGH & ORS                          ..... Respondent
                                                    Through:       Mr. Preet Pal Singh with Mr. Saurabh
                                                                   Sharma, Advocates for R-1.
                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                      ORDER

% 15.03.2023 It is already 5:15 P.M. No time left. List on 21.11.2023.

BY ORDER COURT MASTER MARCH 15, 2023/msh Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:18.03.2023 00:14:00