Supreme Court - Daily Orders
S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 22 April, 2026
C.A.Nos. 11951-11952/2025
ITEM NO.116 COURT NO.7 SECTION XII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 11951-11952/2025
S M KANNAPPA AUTOMOBILES PVT LTD & ORS. Appellant(s)
VERSUS
BHUPINDER RAI & ORS. Respondent(s)
IA No. 215288/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 86850/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES
WITH
C.A. No. 11953-11954/2025 (XII-B)
IA No. 85711/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES
Date : 22-04-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) : Mr. Amit Agrawal, AOR
Ms. Pritha Srikumar Iyer, AOR
Mr. Arun Sri Kumar, Adv.
Ms. Ishita Jain, Adv.
For Respondent(s) : Mr. Amit Pai, AOR
Mr. Amit Agrawal, AOR
Signature Not Verified
Digitally signed by
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CHANDRESH
Date: 2026.04.25
15:07:26 IST
Reason:
C.A.Nos. 11951-11952/2025
Ms. Pritha Srikumar Iyer, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice on the application for condonation of delay in filing substitution application, Application for setting aside abatement and Application for exemption from filing Death Certificate/certified copy of Death Certificate of deceased respondent no. 7, respectively returnable in four weeks.
2. Dasti service, in addition, is permitted.
List the matters after four weeks.
(CHANDRESH) (POOJA SHARMA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
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