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[Cites 0, Cited by 8] [Entire Act]

State of Chattisgarh - Section

Section 5 in Money Circulation Scheme (Banning) Rules, 2013

5.

No individual or company or firm or business association, in any form, shall run a scheme that induces enrollment of new members by offering benefits or commission, by whatever name called, to upline members in the pyramid out of the action or performance like sale or purported sale of goods or services by the downline members.