Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] State of Jammu-Kashmir - Subsection Section 46(2)(i) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003 (i)he has been given notice to appear before the prescribed authority and to show cause why he should not be so named ; and