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State of Arunachal Pradesh - Section

Section 51 in Arunachal Pradesh University of Studies Act, 2012

51. Savings.

- Notwithstanding anything contained in this Act, ail rules, orders, notifications, scheme, bye-laws, regulation, circular, office memoranda issued by the State Government in pursuance of the Arunachal Pradesh and other Institutions of Higher Education (Establishment and Regulations) Act, 2010 (No. 6 of 2010) shall mutatis mutandis apply to the University until the same is superseded by the State Government.