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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of Telangana - Subsection

Section 175(8) in Telangana Panchayat Raj Act, 2018

(8)Nothing in this section shall be deemed to prevent women and members of the Scheduled Tribes, Scheduled Castes, Backward Classes from standing for election to the unreserved seats.