Section 6 in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010
6. Qualification.
- No person shall be promoted on or after the date of publication of this Act in the Official Gazette, unless he, -(a)possesses one of the degrees as a regular full time student from a university; or possesses degree of the Associate Membership Examination of the Institution of the Engineers (India); and(b)has rendered eight years service as Sub-Divisional Officer (Group B Service) and passed the departmental examination of Group B Service:Provided that the Government may relax the condition of eight years service in the case of an officer who has completed five years service;(c)has not more than one wife living or, in the case of a women, is not married to a person already having a wife living:Provided that the Government may, if satisfied that there are special grounds for doing so, exempt any person from the operation of this condition.
